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State of Punjab - Section

Section 170 in The Punjab Panchayati Raj Act, 1994

170. Rotation of reserved seats and offices

[-] [The words 'after each Census' omitted vide Punjab Act No. 15 of 1998.] - The provisions of Section 107 in relation to the rotation of reserved seats and offices [-] [The words 'after each Census' omitted vide Punjab Act No. 15 of 1998.] shall mutatis mutandis apply for reserved seats and offices of the Zila Parishads.