[Cites 0, Cited by 0]
[Entire Act]
State of Tamilnadu - Section
Section 2 in The Chennai Corporation General Service Rules, 1970
2. Constitution.
- This service shall consist of the following classes and categories of officers, namely:-| ClassI-A | ||
| Category-1 | Revenue Officer | |
| Category-2 | Chief Accounts Officer | |
| ClassI-B | ||
| Secretary to Council | ||
| ClassII | ||
| Category-1 | Assistant Revenue Officer | |
| Category-2 | Assistant Accounts Officer | |
| Category-3 | Superintendent of Parks. |