Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Nagpur Province - Section Section 33 in The City of Nagpur Corporation Act, 1948 33. [ Constitution of Standing Committee. [Sections 33 to 38 were substituted for section 33 by Maharashtra 26 of 1999, Section 18.] - The Standing Committee shall consist of sixteen Councillors.
