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State of Rajasthan - Section

Section 9 in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

9. Power of the Corporation as to legal matters.

- The Corporation may,-
(a)institute, defend or withdrawn from any legal proceeding;
(b)compound any offense under this act; and
(c)admit, compromise or withdrawn any claim made in any legal proceeding or otherwise.