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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(1)(c) in Gujarat State Council for Physiotherapy Rules, 2013

(c)The practitioner shall then be invited to state his case by himself or by his legal practitioner to produce his evidence in support of it. He may address the Council either before or at the conclusion of his evidence.