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State of Tamilnadu - Section

Section 88 in Tamil Nadu Educational Inspection Code

88. Attendance Committees' meetings.

- The Deputy Inspectors of Schools in charge of centres where compulsory education is in force should arrange their programmes so as to be able to present and to preside at all meetings of Attendance Committees. They should allow sufficient time in their programmes not only for the duration of the meetings, but also for informal talks with parents, exploration of the possibilities of obtaining facilities to encourage attendance of poor children, making house to house visits to investigate causes of absence and for other purposes bearing on the progress of compulsory education.