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State of Punjab - Section

Section 2 in The State Pharmacy Council Rules, 1951

2.

In these rules unless there be something repugnant in the subject, or context, -
(a)The expression "The Act" means the Indian Pharmacy Act, 1948.
(b)The expression "The Council" means the State Pharmacy Council constituted under section 19 of the Act.
(c)The expression "The Executive Committee" means the Executive Committee under section 27(1) of the Act.
(d)The expression "The Registrar" means the Registrar appointed by the Council under section 26 of the Act.
(e)The expression "The Treasurer" means the treasurer appointed by the Council under sub-section (a) of section 26 of the Act.
(f)The expression "Ministerial Staff" means the clerks and servants appointed by the Council under section 26(b) of the Act.