Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(2)(b) in Punjab Apartment and Property Regulation Act, 1995

(b)the other matters to be disclosed in an advertisement or prospectus under sub-section (2) of section 4;