Section 1 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018
1. Short title and commencement.
(1)These rules may be called the Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018.(2)These rules shall come into force on the date of their publication in the Official Gazette.
