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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(5) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

(5)The tenderer shall be present at the place of auction at the time of opening of the tenders which shall be after the bidding is over, but his absence shall in no way affect the auction proceedings.