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[Cites 0, Cited by 9] [Entire Act]

State of Rajasthan - Section

Section 60 in The Rajasthan Housing Board Act, 1970

60. GovernmentÂ’s power to give directions to the Board.

- The State Government may give the Board such directions as in its opinion are necessary or expedient for carrying out the purposes of this Act, and it shall be the duty of the Board to comply with such directions.