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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(iii) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(iii)New people likely to settle in the village and possible impact on the area and society, and