Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3) in The U.P. Secondary Education Services Selection Board Rules, 1998

(3)Within fifteen days of the receipt of the list under sub-rule (1) or the name under sub-rule (2), the Inspector shall verify the facts mentioned in the statement referred to in sub-rule (1) or sub-rule (2), as the case may be and forward it to the Joint Director.