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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(9) in The Central Silk Board Silkworm Seed Regulations, 2010

(9)The Tasar and Muga seed cocoon Producer shall remove pests and flies from the food plants and clean the ground before transferring the worms.Chapter - 6 Conditions and requirements for registration of seed producer