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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(3)(i) in The Maharashtra Universities Act, 1994

(i)to take steps and recommend to the State Government and to the universities the steps that may be taken to remove the regional imbalance, and to make higher education available to backward classes, rural and tribal communities, women and any such specified groups.]