Madhya Pradesh High Court
Acc Limited Kyamore Cement Works vs Ramswaroop Mongeria on 11 October, 2017
THE HIGH COURT OF MADHYA PRADESH MCRC-6451-2014 (ACC LIMITED KYAMORE CEMENT WORKS Vs RAMSWAROOP MONGERIA) 3 Jabalpur, Dated : 11-10-2017 Parties through their counsel. Learned counsel for the petitioner prays for and is granted time to argue the matter. Matter be listed after 4 weeks. (VED PRAKASH SHARMA) JUDGE