Madhya Pradesh High Court
Kalu @ Arvind vs State Of M.P. on 2 December, 2025
1 CRA-58-2010 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 58 of 2010 (KALU @ ARVIND Vs STATE OF M.P. ) Dated : 02-12-2025 Shri Ajay Singh Rathore - Advocate for the appellant.
Smt. Ankita Mathur - PP for the State.
List this case alongwith Cr.A. No.731/2009.
(RAJESH KUMAR GUPTA ) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 12/3/2025 10:34:50 AM