Section 2(1b)(d) in The West Bengal Additional Tax and One-Time Tax on Motor Vehicles Act, 1989
(d)[ "Express bus" means an omnibus plying under a contract carriage permit or stage carriage permit or special stage carriage permit with a limited or selected number of stages] [Present clauses (d) and (d1) substituted for previous clause (d) by West Bengal Act 8 of 1999 w.e.f. 22.07.1999 which was earlier as under :'Express bus' means an omnibus plying under a contract carriage permit or stage carriage permit or special stage carriage permit with a limited or selected number of stages commonly known as Express bus or limited Service bus;];