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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Rajasthan - Subsection

Section 66(3) in Rajasthan Muslim Wakf Regulations, 1964

(3)On the net annual income so determined by the Board, the Mutawalli shall pay [6%] [Substituted by Notification dated 4-1-1968, Published in Rajasthan Gazette, Part IV-C, Extraordinary, dated 25-1-1968.] as contribution to the Board.