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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

(1)The candidate has to secure the following category-wise minimum percentile in NEET for admission to post-graduate courses held in a particular academic year.
General 50thPercentile
Person with locomotory disability of lower limbs 45thPercentile
Scheduled Castes, Scheduled Tribes, OtherBackward Classes 40thPercentile
Provided that the percentile shall be determined on the basis of highest marks secured in the All-India common merit list in NEET for post-graduate courses:[Provided further that when the number of qualifying candidates in the respective categories on the basis of the above mentioned percentile are less than three times the number of vacancies, the cut-off percentile will be automatically lowered in such a manner that the number of eligible candidates shall be minimum three times the number of seats in each respective category.] [Substituted by Notification No. DE-87(1)-2018, dated 14.3.2018 (w.e.f. 1.9.2017).]