Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

Bombay Presidency - Section

Section 2 in The Bombay Essential Commodities and Cattle (Control) Act, 1958

2. Definitions.

- In this Act, unless the context otherwise requires,-
(a)"cattle" means any of the animals specified in Part II of the Schedule;
(b)"essential commodity" means a commodity specified in Part I of the Schedule;
(c)"notified order" means an order notified in the Official Gazette.