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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Karnataka - Subsection

Section 304(a) in Karnataka Municipal Corporations Act, 1976

(a)within a radius of two hundred meters from,-
(i)any residential institution attached to a recongnised educational institution such as a college, high school or girls school; or
(ii)a public hospital with a large indoor patient ward; or
(iii)an orphanage containing one hundred or more inmates; or