Supreme Court - Daily Orders
Himanshu Singh vs Union Of India on 4 February, 2026
ITEM NOS.17 + 30 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7649/2023
[Arising out of impugned judgment and order dated 14-03-2023 in
WP(C) No. 1225/2021 passed by the High Court of Delhi at New Delhi]
HIMANSHU SINGH & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 281052/2024 - APPLICATION FOR EXEMPTION FROM FILING TYPED
DOCUMENTS, IA No. 43060/2025 - APPLICATION FOR PERMISSION, IA No.
131804/2025 - APPLICATION UNDER ART, 142 READ WITH ORDER LV RULE 1
OF SCR 2013 TO PLACE ON RECORD ADDITIONAL PLEAD, IA No. 249400/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 263848/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 318129/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 34113/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 142280/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 191410/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 85471/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 158158/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 261576/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 81203/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 204569/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 287858/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 128527/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 157856/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 172318/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 259455/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 196155/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 136883/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 221580/2024 – CLARIFICATION/DIRECTION, IA No.
157063/2025 - CONDONATION OF DELAY IN FILING THE SPARE COPIES, IA
No. 76275/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 281053/2024 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 142281/2025 - EXEMPTION FROM FILING O.T.,
IA No. 120380/2025 - EXEMPTION FROM FILING O.T., IA No. 142269/2025
- EXEMPTION FROM FILING O.T., IA No. 261017/2025 - EXEMPTION FROM
FILING O.T., IA No. 164989/2025 - EXEMPTION FROM PERSONAL
APPEARANCE, IA No. 144067/2025 - INTERVENTION APPLICATION, IA No.
208877/2025 - INTERVENTION APPLICATION, IA No. 250392/2025 -
INTERVENTION APPLICATION, IA No. 195472/2025 - INTERVENTION
APPLICATION, IA No. 281051/2024 - INTERVENTION APPLICATION, IA No.
85472/2025 - INTERVENTION APPLICATION, IA No. 205891/2025 -
INTERVENTION APPLICATION, IA No. 6732/2025 - INTERVENTION
APPLICATION, IA No. 177839/2025 - INTERVENTION APPLICATION, IA No.
Signature Not Verified
1029/2025 - INTERVENTION APPLICATION, IA No. 295541/2024 -
Digitally signed by
NITIN TALREJA
Date: 2026.02.10
INTERVENTION APPLICATION, IA No. 171609/2025 - INTERVENTION
16:46:29 IST
Reason:
APPLICATION, IA No. 286650/2025 - INTERVENTION APPLICATION, IA No.
52280/2025 - INTERVENTION APPLICATION, IA No. 106869/2025 -
1
INTERVENTION APPLICATION, IA No. 283652/2025 - INTERVENTION
APPLICATION, IA No. 101667/2025 - INTERVENTION APPLICATION, IA No.
124896/2025 - INTERVENTION APPLICATION, IA No. 135818/2025 –
INTERVENTION/IMPLEADMENT, IA No. 165106/2025 – INTERVENTION/
IMPLEADMENT, IA No. 201793/2025 – INTERVENTION/IMPLEADMENT, IA No.
264503/2025 – INTERVENTION/IMPLEADMENT, IA No. 94108/2025 –
INTERVENTION/IMPLEADMENT, IA No. 121306/2025 – INTERVENTION/
IMPLEADMENT, IA No. 133473/2025 – INTERVENTION/IMPLEADMENT, IA No.
208753/2025 – INTERVENTION/IMPLEADMENT, IA No. 158172/2025 –
INTERVENTION/IMPLEADMENT, IA No. 208667/2025 – INTERVENTION/
IMPLEADMENT, IA No. 247973/2025 – INTERVENTION/IMPLEADMENT, IA No.
263847/2025 – INTERVENTION/IMPLEADMENT, IA No. 317853/2025 –
INTERVENTION/IMPLEADMENT, IA No. 255501/2024 – INTERVENTION/
IMPLEADMENT, IA No. 34110/2025 – INTERVENTION/IMPLEADMENT, IA No.
120379/2025 – INTERVENTION/IMPLEADMENT, IA No. 191409/2025 –
INTERVENTION/IMPLEADMENT, IA No. 235714/2025 – INTERVENTION/
IMPLEADMENT, IA No. 305205/2025 – INTERVENTION/IMPLEADMENT, IA No.
253415/2024 – INTERVENTION/IMPLEADMENT, IA No. 113809/2025 –
INTERVENTION/IMPLEADMENT, IA No. 130054/2025 – INTERVENTION/
IMPLEADMENT, IA No. 142268/2025 – INTERVENTION/IMPLEADMENT, IA No.
158150/2025 – INTERVENTION/IMPLEADMENT, IA No. 227557/2025 –
INTERVENTION/IMPLEADMENT, IA No. 81101/2025 – INTERVENTION/
IMPLEADMENT, IA No. 111932/2025 – INTERVENTION/IMPLEADMENT, IA No.
141516/2025 – INTERVENTION/IMPLEADMENT, IA No. 177257/2025 –
INTERVENTION/IMPLEADMENT, IA No. 204567/2025 – INTERVENTION/
IMPLEADMENT, IA No. 287676/2025 – INTERVENTION/IMPLEADMENT, IA No.
70073/2025 – INTERVENTION/IMPLEADMENT, IA No. 128523/2025 –
INTERVENTION/IMPLEADMENT, IA No. 137241/2025 – INTERVENTION/
IMPLEADMENT, IA No. 203724/2025 – INTERVENTION/IMPLEADMENT, IA No.
223725/2025 – INTERVENTION/IMPLEADMENT, IA No. 288900/2024 –
INTERVENTION/IMPLEADMENT, IA No. 168095/2025 – INTERVENTION/
IMPLEADMENT, IA No. 203587/2025 – INTERVENTION/IMPLEADMENT, IA No.
259451/2025 – INTERVENTION/IMPLEADMENT, IA No. 331471/2025 –
INTERVENTION/IMPLEADMENT, IA No. 49701/2025 –
INTERVENTION/IMPLEADMENT, IA No. 145449/2025 - PERMISSION TO APPEAR
AND ARGUE IN PERSON, IA No. 76271/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 106969/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
77466/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES, IA No. 223732/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 261016/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 211463/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 128128/2025 - RECALLING THE COURTS ORDER and IA
No. 331299/2025 - STAY APPLICATION)
WITH
SLP(C) No. 7626/2023 (XIV)
IA No. 200301/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 76134/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 77194/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 2 SLP(C) No. 9409/2023 (XIV) IA No. 92592/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 92593/2023 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS SLP(C) No. 9194/2023 (XIV) IA No. 46764/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 91041/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 91034/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 9313/2023 (XIV) IA No. 91768/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 91767/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 12043/2023 (XIV) IA No. 64022/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 113601/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16532/2023 (XIV) IA No. 124801/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12453/2023 (XIV) IA No. 198232/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 11223-11235/2023 (XIV) IA No. 106602/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 10798-10799/2023 (XIV) IA No. 256516/2024 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT IA No. 70361/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 104346/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 104344/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 11650/2023 (XIV) IA No. 104765/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12668/2023 (XIV) IA No. 120258/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 3 SLP(C) No. 11307/2023 (XIV) IA No. 253511/2024 - APPLICATION FOR PERMISSION IA No. 107259/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12435/2023 (XIV) IA No. 119478/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 119476/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 12691/2023 (XIV) IA No. 120458/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 120456/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 12321/2023 (XIV) IA No. 117613/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 117612/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 13164/2023 (XIV) IA No. 123215/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 123214/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 12077/2023 (XI) IA No. 106721/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 113108/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 9577-9579/2023 (XIV) IA No. 267563/2024 - DISCHARGE OF ADVOCATE ON RECORD IA No. 94151/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 94150/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 8685-8686/2023 (XIV) IA No. 129279/2023 - APPLICATION FOR TRANSPOSITION IA No. 256503/2024 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT IA No. 86614/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 86615/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 87490/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 4 SLP(C) No. 16133/2023 (XIV) IA No. 138574/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 22072/2023 (XIV) IA No. 154025/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 20555/2023 (XIV) IA No. 162078/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12343/2023 (XIV) IA No. 117922/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12428/2023 (XIV) IA No. 119401/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16136/2023 (XIV) IA No. 250137/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 134439/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 17384/2023 (XIV) IA No. 139892/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16131/2023 (XIV) IA No. 134381/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12923/2023 (XIV) IA No. 120562/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16132/2023 (XIV) IA No. 134484/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 18592/2023 (XIV) IA No. 97971/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 151784/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 13490/2023 (XIV) SLP(C) No. 23485/2023 (XIV) IA No. 194373/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 5 SLP(C) No. 11907/2023 (XIV) IA No. 113455/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 18595/2023 (XIV) IA No. 98357/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 167247/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 139223/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 15367/2023 (XIV) IA No. 134874/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 18598/2023 (XIV) IA No. 97908/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 217184/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 199921/2024 - CLARIFICATION/DIRECTION IA No. 153688/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 17258/2024 (XIV) IA No. 130317/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 192339/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 14330/2023 (XIV) IA No. 45464/2025 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 127363/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 127351/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 14479/2023 (XIV) IA No. 256509/2024 - CONDONATION OF DELAY IN FILING IA No. 128087/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 128086/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 16509/2023 (XIV) IA No. 121048/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 121049/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 26129/2023 (XIV) IA No. 233579/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 14866/2023 (XIV) IA No. 132038/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 6 SLP(C) No. 14603/2023 (XIV) IA No. 128773/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16088/2023 (XIV) IA No. 143601/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 282703/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 15749/2023 (XIV) IA No. 281266/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 281269/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 139556/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 281263/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 16733/2023 (XIV) IA No. 150569/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 150570/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 16791/2023 (XIV) IA No. 59489/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 151248/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 21098/2024 (XIV) IA No. 177150/2023 - APPLICATION FOR PERMISSION IA No. 158503/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 14643/2023 (XIV) IA No. 129007/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 129008/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 27480/2023 (XIV) IA No. 271859/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 245236/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 271860/2025 - INTERVENTION/IMPLEADMENT SLP(C) No. 18601/2023 (XIV) IA No. 148760/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 18602/2023 (XIV) IA No. 155768/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 7 SLP(C) No. 23467/2023 (XIV) IA No. 201172/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 18594/2023 (XIV) IA No. 149879/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 149878/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 20556-20559/2023 (XIV) IA No. 25645/2024 - APPLICATION FOR PERMISSION IA No. 170292/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 18605/2023 (XIV) IA No. 59365/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 157647/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 20553/2023 (XIV) IA No. 163509/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 21789/2023 (XIV) IA No. 179379/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 179376/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 20525-20526/2023 (XIV) IA No. 162116/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 162117/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 21100/2024 (XIV) IA No. 256506/2024 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT IA No. 171357/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 21792/2023 (XIV) IA No. 178926/2024 - APPLICATION FOR PERMISSION IA No. 178924/2024 - APPROPRIATE ORDERS/DIRECTIONS IA No. 178234/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 21770/2023 (XIV) IA No. 177268/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 177270/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 8 SLP(C) No. 20527/2023 (XIV) IA No. 165773/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 20561/2023 (XIV) IA No. 171560/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 21778/2023 (XIV) IA No. 177963/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 177960/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 23885/2023 (XIV) IA No. 196446/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 22073/2023 (XIV) IA No. 14938/2024 - APPLICATION FOR SUBSTITUTION IA No. 27318/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT IA No. 188173/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 23486/2023 (XIV) IA No. 206130/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 6439/2024 (XIV) IA No. 54942/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 148975/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 695/2024 (XIV) IA No. 266175/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26128/2023 (XIV) IA No. 230460/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 14544/2024 (XIV) IA No. 119211/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 148985/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 23298/2023 (XIV) IA No. 212994/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 237966/2024 - INTERVENTION/IMPLEADMENT IA No. 212993/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES 9 SLP(C) No. 24571/2023 (XIV) SLP(C) No. 24572/2023 (XIV) IA No. 29162/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT SLP(C) No. 26389/2023 (XIV) IA No. 234068/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT W.P.(C) No. 1232/2023 (X) SLP(C) No. 27482/2023 (XIV) IA No. 243181/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 226069/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 27484/2023 (XIV) IA No. 248578/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 225961/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 694/2024 (XIV) IA No. 264212/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 264214/2023 - EXEMPTION FROM FILING O.T. 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Diary No(s). 70760/2025 (XIV) IA No. 1472/2026 - CONDONATION OF DELAY IN FILING IA No. 1473/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 1474/2026 - INTERVENTION/IMPLEADMENT IA No. 1471/2026 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 72835/2025 (XIV) IA No. 4389/2026 - CONDONATION OF DELAY IN FILING IA No. 4387/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 4384/2026 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) ITEM NO.30 Petition(s) for Special Leave to Appeal (C) No(s).28795/2024 25 Date : 04-02-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JOYMALYA BAGCHI HON'BLE MR. JUSTICE VIPUL M. PANCHOLI Amicus Curaie: Mr. Rajiv Jain, Ld. Amicus Curiae Ms. Rohini Prasad, AOR Ms. Ashika Ranjan, Adv.
Ms. Shruti Sakshi, Adv.
Mr. Zaid Hashmat, Adv.
Ms. Samridhi Srivastava, Adv.
For Petitioner(s) :Mr. Rakesh Dahiya, AOR Mr. Aditya Dahiya, Adv.
Mr. Aakash Dahiya, Adv.
Mr. Praveen Kumar Jain, Adv.
Mr. Prithu Garg, AOR Mr. Ashutosh Arvind Kumar, Adv. Mr. Shivam Singh, Adv.
Mr. Devendra Kumar Shukla, AOR Mr. Ritesh Khare, Adv.
Mr. Pawan Kumar Ray, Adv.
Ms. Namrata Chandorkar, Adv. Mr. Rakesh Kumar Tewari, Adv. Mr. Rajat Dabas, Adv.
Ms. Agrima Singh, Adv.
Ms. Jessica Fernandez, Adv.
Mr. Yashvardhan, Adv.
Mr. Piyush Singh, Adv.
Mr. Parijat Chandan, Adv.
Ms. Avantika Chaudhary, Adv. Mr. Nitesh Ranjan, AOR Mr. Tom Joseph, AOR Mr. Saurabh Jain, AOR Mr. P. K. Jain, Adv.
Mr. P. K. Goswami, Adv.
Mr. S. P. Singh Rathore, Adv. Mr. Shryansh Aggarwal, Adv.
Mr. Ibad Mushtaq, AOR Mr. Abhishek Kumar Singh, AOR Mr. Abhinav Jaganathan, Adv. Mr. Paresh Bihari Lal, Adv.
Mr. Paresh B. Lal, Adv.
26Mr. Aditya Bhattacharya, Adv. Ms. Pallavi Singh, Adv.
Ms. Kritika Ranjan, Adv.
Ms. Anamika Yadav, Adv.
Mr. Akshay Srivastava, Adv. Mr. Shresth Nanda, Adv.
Mr. Manish Patni, Adv.
Mr. Ankit Yadav, AOR Mr. Shresth Nanda, Adv.
Mr. Satish Muley, Adv.
Mr. Pawan Kumar Ray, Adv.
Mr. Shresth Nanda, Adv.
Mr. Ritul Tandon, Adv.
Ms. Sanam Tripathi, Adv.
Mr. Dheeresh K. Dwivedi, Adv. Mr. Apaan Mittal, Adv.
Mr. Mudit Gupta, AOR Mr. Manu Garg, Adv.
Mr. Ashish Chauhan, Adv.
Ms. Anvita Dwivedi, Adv.
Mr. Vijay Kasana, AOR Mr. Mohammad Aslam, AOR Mr. Gaurav Goel, AOR M/S. Ram Sankar & Co, AOR Dr. Ram Sankar, Adv.
Mr. Maheswaran Prabakaran, Adv. Mr. Adhil N, Adv.
Mr. Naveen Kumar Ma, Adv.
Mr. Vasantha Kumar K, Adv.
Mr. S Anand, Adv.
Mr. Sushant Singh, Adv.
Mr. Surya Narayanan Muthukrishnan, Adv.
Mr. Rajat Mittal, AOR Mr. Anuj Chauhan, Adv.
Mr. Shivam Bakshi, Adv.
Mr. Rishabh Jain, Adv.
Mr. Tushar Manohar Khairnar, AOR Mr. Anshul Gupta, AOR Ms. Kirti Dua, Adv.
Mr. Rishabh Darira, Adv.
Ms. Aditya Tainguriya, Adv. Mr. Aditya Tainguriya, Adv.
27Mr. Manoj Yadav, Adv.
Mr. Ranbir Singh Yadav, AOR Mr. Himanshu Gupta, Adv.
Mr. Manoj C. Mishra, AOR Ms. S.S. Pandey, Adv.
Mr. Abhishek Ritabh Shukla, AOR Mr. Naman Jain, Adv.
Mr. Roshan Kumar, Adv.
Mr. Akshay Srivastava, AOR Mr. Aditya Parolia, Adv.
Mr. Vivek Kumar, Adv.
Ms. Sumbul Ismail, Adv.
Mr. Mohammed Imran Ahmed, Adv. Mr. Suryansh Vashisth, Adv. Ms. Avani Sharma, Adv.
Mr. Krishna Upreti, Adv.
Ms. Khushi Singhal, Adv.
Mr. Abhishek Kukkar, Adv.
Mr. Arjun Kumar, Adv.
Mr. Indra Lal, Adv.
Mr. Sunny Sharma, Adv.
Mr. Amit Mathur, Adv.
Mr. Manish Kumar Gupta, AOR Mr. Tushar Bhushan, AOR Mr. Amit Mishra, Adv.
Ms. Mitakshara Goyal, Adv.
Mr. Akshat Hansaria, Adv.
Ms. Kusum, AOR Mr. Jatin Sharma, Adv.
Mr. R.s. Rathi, Adv.
Mr. K.k. Singh, Adv.
Mr. Aishwarya Pathak, AOR Ms. Sakshi Chahar, Adv.
Ms. Tamanya Gaur, Adv.
Mr. Avinash Sharma, AOR Ms. Akanksha Kapoor, Adv.
Ms. Damyanti Juneja, Adv.
Ms. Abhilasha Yadav, Adv.
Mr. Gaurav Kumar, Adv.
Mr. Jayender S. Chandail, Adv.
Mr. Dhananjai Jain, AOR 28 Ms. Paromita Majumdar, AOR Mr. Raj Kishor Choudhary, AOR Mr. Sanchit Garga, AOR Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Abid Ali Beeran P, AOR Mr. Saswat Adhyapak, Adv.
Ms. Namita Kumari, Adv.
Mr. Kishor Lambat, Adv.
Mr. Digant Mishra, Adv.
Mr. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Mr. Abhinav Deshwal, Adv.
Mr. Yuvraj Nangia, Adv.
Mr. Anshul Rajora, Adv.
M/s. Lambat & Legiteam, AOR Mr. Prashant Bhardwaj, AOR Mr. Rishi Bharadwaj, Adv.
Mr. Rahul Mehalwal, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. Sidhant Kumar, Adv.
Ms. Manyaa Chandok, Adv.
Mr. Sahil Tagotra, AOR Mr. Abhinay, AOR Ms. Deeksha Prakash, Adv.
Ms. Deeksha Prakash, Adv.
Mr. Ajay Marwah, AOR Mr. Paranatp Singh, Adv.
Mr. Swaroopanand Mishra, Adv. Mr. Mrigank Bhardwaj, Adv.
Ms. Dhriti Sharma, Adv.
Mr. Rahul Kumar, Adv.
Mr. Vivek Jain, AOR Ms. Suchitra Kumbhat, Adv.
Mr. Tarun Goomber, Adv.
Mr. Pankaj Mendiratta, Adv. Mr. Suryadev Kaushik, Adv.
Mr. Sadiq Noor, Adv.
Mr. Rohit H Nair, Adv.
Ms. Benila Bm, Adv.
Mr. Amit Wadhwa, Adv.
Mr. Sanjay Kumar Hadala, Adv. Dr. Nitin Sharma, Adv.
29Mr. Rajesh Yadav, Adv.
Mr. Pramod Tiwari, Adv.
Mr. Vivek Tiwari, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Laxmikant Upadhayay, Adv. Dr. Vinod Kumar Tewari, AOR Mr. Chinmoy Khaladkar, Adv. Mr. Abhinav Agnihotri, Adv. Mr. Harshit Arun, Adv.
Mr. Natnash Kr Pal, Adv.
Mr. B. K. Pal, AOR Mr. Pranav Sachdeva, AOR Mr. Sanyam Jain, Adv.
Mr. P Rohit Ram, Adv.
Ms. Khushboo Singhal, Adv.
Ms. Mishra Divya Santosh, Adv.
Mr. Shikhar Singha, Adv.
Ms. Mansi Singhal, Adv.
Mr. Rahul Bhati, Adv.
Mr. Yatharth Vashishta, Adv. Mr. Vivek Kumar, Adv.
Ms. Neha Kumari, Adv.
Mr. Anantha Narayana M.G., AOR Mr. N.K. Sharma, Adv.
Mr. Gopal Jha, AOR Mr. Kapil Gautam, Adv.
Mr. Deepak Gautam, Adv.
Mr. Umesh Kumar Yadav, Adv.
Mr. Navesh Kumar, Adv.
Mr. Sawan Datta, Adv.
Mr. Nimish Arjaria, Adv.
Ms. Shireesha Sharma, Adv.
Mr. Milind Kumar, AOR Mr. Amit Verma, AOR Ms. Swati Sood, Adv.
Ms. Pridhi Chopra, Adv.
Ms. Shradha Agrawal, AOR Mr. Akshya, Adv.
Mr. Tusharjeet Singh, Adv.
Mr. Khayrul Bashar, Adv.
Mr. Mohd Israr Khan, Adv.
Mr. Zulfiqar Ali Khan, AOR Mr. Krishnamohan K., AOR 30 Mr. Chaitanyashil Priyadarshi, Adv. Ms. Priya, Adv.
Mrs. Priya, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Saurabh Mishra, AOR Mr. Ankit Sharma, Adv.
Mr. Preeti Kashyap, Adv.
Mr. Kisalaya Shukla, AOR Mr. Krishna Kant Shukla, Adv. Mr. Satyam Pandey, Adv.
Mr. Vishweshwar Mishra, Adv. Mr. Sandeep Kumar Dwivedi, Adv. Mr. Awadhesh Kumar, Adv.
Mr. Rishi Kumar Singh Gautam, AOR Mr. Sachin Bajpai, Adv.
Ms. Divya Singh, Adv.
Mr. Siddharth Mohan, Adv.
Mr. Tamilarasan Varadarajan, Adv.
Mr. Anish Gupta, Adv.
Mr. Pradeep Dhingra, Adv.
Mr. Kapil paliwal, Adv.
Ms. Deeksha Jha, Adv.
Mr. Prashant Singh, AOR Ms. Ruchi Gupta , AOR Mr. Anish Gupta, Adv.
Ms. Mehak Arora, Adv.
Mr. Kapil Paliwal, Adv.
Mr. Tarun Bhati, AOR Mr. Gagandeep Kulyana, Adv.
Mr. Rishi Kapoor, Adv.
Ms. Gitanjali Kapoor, Adv.
Ms. Maitri Goal, Adv.
Mr. Ritik Pandey, Adv.
Mr. Varun Ranjan, Adv.
Mr. Ashish Kumar Upadhyay, AOR Mr. Amar Vivek Agarwal, Adv. Mr. Shubham Kulshrehsta, Adv. Mr. Rajat Bector, Adv.
Mr. Sai Anukaran, Adv.
Mr. Shivam Sharma, Adv.
Ms. Bhawana, Adv.
Mr. Lzafeer Ahmad B. F., AOR 31 Mr. Mrinal Harsh Vardhan, Adv. Mr. Chand Qureshi, AOR Ms. Rituparna Patra, Adv.
Mrs. Shikha Saxena, Adv.
Mr. Ravindra Kumar Kirti, Adv. Mr. Tarsen Lal, Adv.
Mr. Jaieesh, Adv.
Mr. Vijay Kumar, Adv.
Mr. Sundeep Pandhi, Adv.
Mr. Shyamal Kumar, AOR Ms. Apoorva Pal, Adv.
Mr. Rakesh Kumar Singh, AOR Mr. Varun Bala, Adv.
Mr. Vivek Sarathia, Adv.
Mr. Rahul Maratha, Adv.
Mr. Rahul Saini, Adv.
Mr. Ranvir Singh Chhillar, Adv. Mr. Pawan Kumar Dhiman, Adv. Mr. Anil Kumar Sagar, Adv.
Mr. Mukesh Kumar Singh, Adv. Mr. C.m.dwivedi, Adv.
Mr. Divyanshu Saraswat, Adv. Ms. Km Reena, Adv.
Mr. Subodh, Adv.
Mr. Srinivas, Adv.
Mr. Jeetendra Kumar, Adv.
Ms. Komal Singh, Adv.
Mr. Narendra Kumar Goyal, Adv. Mr. Suresh Prasad, Adv.
Ms. Saba, Adv.
Mr. Kadam Hans, Adv.
Mr. Sanjay Kumar Jha, Adv.
Mr. Harsh Chaturvedi, Adv.
Mr. Naveen Kumar Yadav, Adv. Ms. Kajal Rani, Adv.
Mr. Ravindra Kumar, Adv.
Mr. L.sivaraman, Adv.
Mr. L Sivaraman, Adv.
M/s. Mukesh Kumar Singh And Co., AOR Ms. Vishakha, AOR Ms. Lisha Sharma, Adv.
Mr. Rahul Ranjan, Adv.
Mr. Rishi Tutu, Adv.
Mr. Kshitij Mayank, Adv.
Mr. Srijan Sahu, Adv.
Mr. Aman Jha, AOR 32 Mr. Shashwat Anand, AOR Mr. Himanshu Tyagi, AOR Mr. Pradeep Khatana, Adv.
Mr. Anando Mukherjee, AOR Mr. Shwetank Singh, Adv.
Mr. Utkarsh Anand, Adv.
Mr. Pashupathi Nath Razdan, AOR Ms. Ekta Choudhary, AOR Ms. Rushali Sikand, Adv.
Ms. Vedanshi Verma, Adv.
Mr. Ankur Anand, Adv.
Ms. Twinkle Singh Chauhan, Adv.
Mr. Riju Mani Talukdar, AOR Mr. Devansh Srivastava, AOR Mr. Nitin Goel, Adv.
Mr. Mayank Goel, Adv.
Mr. Akhil Rana, Adv.
Dr. Linto K.b., AOR Mr. Mohit Bidhuri, Adv.
Mr. Vijay K. Jain, AOR Mr. Satyendra Kumar, AOR Ms. Roopa Paul, Adv.
Mr. Parveen Paul, Adv.
Mr. Rahul Kumar, Adv.
Mr. Shivam Birt, Adv.
Mr. Saransh Attri, Adv.
Ms. Kajol Aggarwal, Adv.
Ms. Chitra Chanda, Adv.
Mr. M.P. Sahay, Adv.
Mr. Kartik Virman, Adv.
Mr. Mareesh Pravir Sahay, AOR For Respondent(s) :Mr. Raj Bahadur Yadav, AOR Ms. Aishwarya Bhati, A.S.G. Mr. Mukesh Kumar Maroria, AOR Ms. Chitrangda Rashtravara, Adv. Mr. Jagdish Chandra, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Annirudh Sharma-ii, Adv.
Ms. Aishwarya Bhati, A.S.G. Mr. Koney Rama Mohan Rao, Adv.
33Mr. Abhijeet Singh, Adv.
Mr. Amrish Kumar, AOR Ms. Aishwarya Bhati, A.S.G. Mr. Shubhendu Anand, Adv.
Mr. Saransh Kumar, Adv.
Mr. Aman Sharma, Adv.
Mr. Sachin Sharma, Adv.
Ms. Sushma Verma, Adv.
Mr. Shashwat Parihar, Adv.
Mr. Rajbahadur Yadav, Aor, Adv. Mr. Sudarshan Lamba, AOR Mr. N. Venkataraman, A.S.G. Ms. Nisha Bagchi, Sr. Adv.
Mr. Navanjay Mahapatra, Adv. Mr. Annirudh Sharma- Ii, Adv. Mr. Kanu Agrawal, Adv.
Mr. Anuj Srinivas Udupa, Adv. Ms. Sushma Verma, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Gurmeet Singh Makker, AOR Mr. A. N. Kirpal, AOR Mr. Karan Gandhi, Adv.
Mr. Shikhar Tiwari, Adv.
Ms. Vidhika Kapoor, Adv.
Ms. Riya Jain, Adv.
Mr. Tarun Arora, AOR Mr. V. Giri, Sr. Adv.
Mr. Ramesh Babu M. R., AOR Ms. Nisha Sharma, Adv.
Ms. Jagriti Bharti, Adv.
Ms. Manisha Singh, Adv.
Mr. Rohan Srivastava, Adv.
M/S. Ramesh Allanki And Associates, AOR Ms. Harimohana N., Adv.
Mr. V M Kannan, AOR Mr. Mayank Singh, Adv.
Mr. Divyanshu Sahay, AOR Ms. Shradha Narayan, Adv.
Mr. Akshay Sahay, Adv.
Mr. Ashish Makhija, Adv.
Mr. Deep Bisht, Adv.
Mr. Anurag Tandon, AOR 34 Mr. Rishi Kapoor, AOR Ms. Meenakshi Arora, Sr. Adv. Ms. Kajal Dewan, Adv.
Ms. Pallavi Pratap, AOR Ms. Ayshwarya Chandar, AOR Mr. Ritesh Agrawal, AOR Mr. Sunder Khatri, Adv.
Mr. Naman Khatri, Adv.
Mr. Sohel Rishabh, Adv.
Mr. Nakul Dewan, Sr. Adv.
Mr. Bhrigu Dhami, Adv.
Mr. Ashish Batra, AOR Mr. Satyender Saharan, Adv. Ms. Ananya Patwardhan, Adv.
Mr. Manish Paliwal, AOR Mr. Udaibir Singh Kochar, Adv. Ms. Samvartika Pathak, Adv. Mr. Utsav Garg, Adv.
Mr. Ashutosh Nagar, AOR M/S. Dua Associates, AOR Mr. Munawwar Naseem, Adv.
Mr. Jaskaran Singh Bhatia, Adv.
Mr. Rizwan Ahmad, AOR Mr. Himanshu Gupta, Adv.
Mr. Mohd Tauheed, Adv.
Miss Pracheta Kar , AOR Mr. Shekhar Kumar, AOR Mr. Sidharth Joshi, Adv.
Mr. Gopal Singh Chouhan, Adv. Ms. Ambareen, Adv.
Mr. Arjun Sharma, Adv.
Mr. Manoj, Adv.
Mr. Harsh Gupta, Adv.
Ms. Goldy Goyal, AOR Mr. Prateek Gupta, Adv.
Ms. Rachna D Dubey, Adv.
Ms. Rachna Dubey, Adv.
Mr. S. S. Shroff, AOR Mr. Brijesh Kumar Tamber, AOR 35 Mr. Vinay Singh Bist, Adv.
Mr. Arani Mukherjee, Adv.
Ms. Arani Mukherjee, Adv.
Mr. Yashu Rustagi, Adv.
Mr. Sahas Bhasin, Adv.
Mr. Santosh Kumar Rout, Adv. Mr. Mukesh Kumar, Adv.
Mr. Akash, Adv.
Mr. Amit Kumar, Adv.
Ms. Soniya Sharma, Adv.
Mr. Vishwa Pal Singh, AOR Mr. Mukul Rohatgi, Sr. Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. E. C. Agrawala, AOR Mr. Ankur Saigal, Adv.
Mr. Divyanshu Srivastava, Adv. Ms. Shivani Agarwal, Adv.
Mr. Anant Gautam, AOR Mr. Viraj Kadam, Adv.
Mr. Soumya Dutta, AOR Ms. Mehaak Jaggi , AOR Ms. Megha Gaur, Adv.
Mr. Rajat Manchanda, Adv.
Mr. Parmanand Gaur, AOR Mr. Lokesh Sinhal, Sr. A.A.G. Mr. Shekhar Raj Sharma, A.A.G. Mr. Akshay Amritanshu, AOR Ms. Nidhi Narwal, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Srishti Jain, Adv.
Ms. Ishika Gupta, Adv.
Mr. Abhay Nair, Adv.
Mr. Sarthak Arya, Adv.
Mr. Sarthak Srivastava, Adv. Mr. Mayur Goyal, Adv.
Mr. Snehasish Mukherjee, AOR Mr. Ajay Uppal, Adv.
Mr. Maneesh, Adv.
Mr. Vishal Agarwal, Adv.
Mr. Asit Kumar Roy, Adv.
Mr. Bhaskar Malakar, Adv.
36Mr. Jugul Kishor Gupta, AOR Mr. Vasim Akhtar, Adv.
Mr. Venancio D’costa, Adv.
Ms. Gauri Goel, Adv.
Mr. Faisal Sherwani, AOR Mr. Tanmaya Agarwal, AOR Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Udit Bhardwaj, Adv.
Ms. Awantika Manohar, AOR Ms. Parul Dhurvey, Adv.
Mr. Aman Kumar Pandey, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Mr. Annindya Banerjee, Adv. Mr. Ujjal Banerjee, AOR Mr. Swapnil Gupta, Adv.
Mr. Tarun Mishra, Adv.
Mr. Shrikant Ramteke, Adv.
Mr. Nikhil R. T., Adv.
Mr. Prahalad Balaji, Adv.
Mr. Parimal Rai, Adv.
Ms. Radha Gupta, Adv.
Ms. Jharna Singh, Adv.
Ms. Simran Gupta, Adv.
Mr. Niraj Kumar, Adv.
Mr. Avs Subramanyam, Adv.
Mr. T. R. B. Sivakumar, AOR Mr. R.K. Jain, Sr. Adv.
Dr. Mansi Jain, Adv.
Mr. I.s.jain, Adv.
Mr. Nikhil Jain, AOR Ms. Divya Jain, Adv.
Mr. Himanshu Chaubey, AOR Mr. Siddharth Garg, Adv.
Mr. Srijan Sinha, Adv.
Ms. Lihzu Shiney Konyak, Adv. Ms. Trisha Garimala, Adv.
Ms. Amrita Singh, AOR Mr. Ashutosh Kumar , AOR Ms. Jasmine Damkewala, AOR Ms. Vaishali Sharma, Adv.
Mr. Divyam Khera, Adv.
37Mr. Prateek Kasliwal, Adv.
Ms. Varnali Purohit, Adv.
Mr. Aakash Vashistha, Adv.
Mr. Siddharth Jain, Adv.
Ms. Vanya Gupta, AOR Mr. Ramesh N. Keswani, Adv.
Mr. Prnav Singal, Adv.
Mr. Ravi Raghunath Vachher, Adv. Mr. Pranav Singal, Adv.
Mr. Arjun Vachher, Adv.
Mr. R. N. Keswani, AOR Mr. Shantanu Sagar, AOR Mr. Anil Kumar, Adv.
Mr. Gunjesh Ranjan, Adv.
Mrs. Divya Mishra, Adv.
Mr. Prakash Kumar Mangalam, Adv. Mr. Abhishek Kumar Gupta, Adv. Ms. Anshala Verma, Adv.
Mr. Niranjan Reddy, Sr. Adv. Mr. Puneet Singh Bindra, AOR Mr. Rishabh Gupta, Adv.
Ms. Charu Modi, Adv.
Ms. Kriti Dang, Adv.
Mr. Chandra Raj Singh Chauhan, Adv. Ms. Shaanya Shukla, Adv.
Mr. Ananta Prasad Mishra, AOR Mr. Udaibir Singh Kochar, Adv. Mr. Utsav Garg, Adv.
Ms. Samvartika Pathak, Adv.
Mr. Deepkaran Dalal, AOR Mr. Sukhinder Singh, Adv.
Dr. Vipin Wason, Adv.
Mr. Raunaq Dalal, Adv.
Ms. Stuti Wason, Adv.
Mr. Anupam Singh , AOR Mr. Shantanu Kumar, AOR Mr. Rajiv Kumar, Adv.
Mr. Sameer Kumar, AOR Mr. Sanjeev Singh, Adv.
Ms. Sandipa Bhattacharjee, Adv. Ms. Anshita Argal, Adv.
Mr. Astik Dubey, Adv.
38Mr. Jay Rathi, Adv.
Dr. Joginder Singh Berwal, Adv. Mr. Jayender S. Chandail, Adv. Mr. Sudhansu Palo, AOR Mr. Rakesh Palo, Adv.
Mr. Gaurav Kumar, Adv.
Mr. Ritin Rai, Sr. Adv.
Mr. Manu Beri, Adv.
Mr. Pratik Kasliwal, Adv.
Mr. Prateek Kasliwal, Adv.
Mr. Akash Vashishtha, Adv.
Mr. Aakash Vashishtha, Adv. Ms. Varnali Purohit, Adv.
Mr. Siddharth Jain, Adv.
Mr. Raunek Raheja, Adv.
Ms. Kudrat Mann, Adv.
Mr. Upmanyu Tewari, AOR Mr. Rajesh Kumar Gautam, AOR Mr. Anant Gautam, Adv.
Mr. Deppanjal Chaudhary, Adv. Mr. Rishi Chouhan, Adv.
Ms. Azal Aekram, Adv.
Ms. Likvi K Jhakalu, Adv.
Ms. Usha Singh, Adv.
Mr. Siddharth Mittal, AOR Mr. Ashish Kumar Tiwari , AOR Mr. Nishant Kumar , AOR Mr. Kuber Dewan, Adv.
Ms. Neeharika Aggarwal, Adv. Mr. Kaustubh Srivastava, Adv. Ms. B. Vijayalakshmi Menon, AOR Mr. Rajiv Shankar Dvivedi, AOR Mr. Arti Dvivedi, Adv.
Ms. Arti Dvivedi, Adv.
Mr. S.K. Sarkar, Adv.
Ms. Sugandha Bhadwaj, Adv.
Ms. Sugandha Bhardwaj, Adv. Mr. Sugandha Bhardwaj, Adv. Ms. Bhushan, Adv.
Mr. Bhushan, Adv.
Ms. Priya, Adv.
Ms. Snigdha Singh, Adv.
Ms. Priyanka Parmar, Adv.
Ms. Sweta Singh, Adv.
Mr. Anand Shankar Jha, AOR 39 Mr. Abhilekh Tiwari, Adv.
Ms. Nandika Kaushik, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR Mr. Vishal, Adv.
Mr. Amitabh Singh, Adv.
Mrs. Subhdara Dwivedi, Adv. Mrs. Subhadra Dwivedi, Adv.
Mr. Ashish Rana, AOR Ms. Sarvshree, AOR Ms. Somyashree, Adv.
Mr. Ashesh Lal, Adv.
Mr. Kamakhya Srivastava, Adv. Ms. Susmita Lal, AOR Mr. Vijay Kaundal, Adv.
Mr. Nitish Kant Sharma, Adv. Mr. Vikramaditya Singh, AOR Ms. Mehak Khurana, Adv.
Mr. Roshini Ojha, Adv.
Ms. Sapna Jha, Adv.
Ms. Yashika Gupta, Adv.
Mr. C. George Thomas, AOR Mr. Rajesh P., AOR Ms. Megha Gaur, AOR Mr. Rajat Manchanda, Adv.
Mr. Rajat Manchanda, Adv.
Mr. O. P. Gaggar, AOR Mr. Sachindra Karn, Adv.
Mr. Nishant Awana, AOR Mr. Krishan Kumar, AOR Mr. Anoop Prakash Awasthi, AOR Mr. Pallav Saxena, Adv.
Mr. Nipun Sharma, Adv.
Ms. Supreeti Chauhan, Adv.
Mr. Rudra Chauhan, Adv.
Mr. Akshat, Adv.
Mr. Shubham Dubey, Adv.
Mr. Rushikanta Dash, Adv.
Ms. Jasleen Kaur, Adv.
Ms. Ritika Gambhir Kohli, AOR 40 Mr. Tishampati Sen, Adv.
Mr. Ashish Parwani, Adv.
Ms. Riddhi Sancheti, AOR Mr. Anurag Anand, Adv.
Mr. Mukul Kulhari, Adv.
Ms. Gitika Makhija, Adv.
Mr. Sanjay Kapur, AOR Mr. Surya Prakash, Adv.
Ms. Mahima Kapur, Adv.
Ms. Shubhra Kapur, Adv.
Ms. Mansi Kapur, Adv.
Ms. Santha Smruthi, Adv.
Mr. Himanshu Mahajan, Adv.
Mr. Ravi Chandra Prakash, Adv. M/s Ravi Chandra Prakash & Co., AOR Ms. Vrinda Bhandari, AOR Mr. Chandra Bhushan Prasad, AOR Mr. Harshit Goyal, Adv.
Mr. Girish Chand Tyagi, Adv. Mr. Jagdish Chandra Verma, Adv. Mr. Anurag Tyaghi, Adv.
Mr. Kailash Prashad Pandey, AOR Mr. Mukul Rohatgi, Sr. Adv.
Dr. A.m. Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. E. C. Agrawala, AOR Mr. Ankur Saigal, Adv.
Mr. Divyanshu Srivastava, Adv. Ms. Shivani Agarwal, Adv.
Mr. Sunil Mittal, Adv.
Ms. Anu Tewari, Adv.
Mr. Anshuman Srivastava, AOR Ms. Sunieta Ojha, AOR Mr. Yogesh Subhash Kolte, AOR Mr. Sumit Kumar Batra, Adv.
Mr. Manish Khurana, Adv.
Ms. Priyanka Jindal, Adv.
Mr. Akshay Srivastava , AOR Ms. Rohini Prasad, AOR Mr. Milind Garg, Adv.
Ms. Nikita Garg, Adv.
Mr. Yaksh Garg, Adv.
41Mr. Suvidutt M.s., AOR Ms. Monisha Handa, Adv.
Ms. Ritu Sobti, Adv.
Mr. Mohit D Ram, Adv.
Ms. Sthavi Asthana, AOR Mr. Pranshu Dwivedi, Adv.
Mr. Abhishek, AOR Mr. Bhupender Pratap Singh, Adv. Dr. Sushil Balwada, AOR Mr. Nandlal Kumar Mishra, Adv. Mr. Vikrant Badesra, Adv.
Mr. Balraj Singh Malik, Adv. Dr. T R Naval, Adv.
Mr. Ratan Singh, Adv.
Mr. Ram Niwas, Adv.
Dr. Pratap Singh Nerwal, AOR Mr. Harshit Goyal, Adv.
Mr. Devansh Srivastava, AOR M/S. Axess Legal Corp, AOR Mr. Shantanu Awasthi , AOR Mr. Atishi Dipankar, AOR Mr. Arvind Choudhary, Adv.
Mr. Deepinder Hooda, Adv.
Mr. Amit Suden, Adv.
Ms. Komal Jha, Adv.
Ms. Abiha Zaidi, AOR Ms. Suriti Chowdhary, Adv.
Ms. Khushi Gupta, Adv.
Mr. Pritam Raman Giriya, Adv. Ms. Tanya Sharma, Adv.
Ms. Arushi, Adv.
Mr. Bhumitra Dubey, Adv.
Mr. Ashish Bainsla, Adv.
Dr. Sunil Kumar Agarwal, AOR Mr. Amarjeet Sahani, Adv.
Mr. Vipin Kumar Mishra, Adv. Mr. Manoj Kumar Yadav, Adv.
Mr. Hashim Khan, Adv.
Mr. Gaurav Kaushik, Adv.
Mrs. Amita Agarwal, Adv.
Mr. Manish, Adv.
Mr. Kumar Kartikey, Adv.
42Ms. Neelu Sharma, Adv.
Mr. Maibam Nabaghanashyam Singh, AOR Mr. E Vinay Kumar, Adv.
Ms. Surabhi Singh, Adv.
Mr. Suresh Chandra Tripathy, AOR Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv.
Mr. Vipin Kumar Mishra, Adv. Ms. Shrishti Gautam, Adv.
Mr. Zeeshan Diwan, AOR Mr. Harsha, Adv Mr. Vikas Singh, Sr. Adv.
Mr. Vikas Pahwa, Sr. Adv.
Mr. Shadman Ahmed Siddiqui, Adv. Mr. Amit Pai, AOR Mr. Gopi Kishan, Adv.
Mr. Tathagata Dutta, Adv.
Mr. Sunil Kumar Sharma, AOR Ms. Ruchi Gupta , AOR Mr. Deepak Goel, AOR Mr. K K Mishra, Adv.
Ms. Alka Goyal, Adv.
Mr. Nitish Massey, AOR Mr. Nitish Massey, Adv.
Mr. Akash Bantia, Adv.
Mr. Rahul Yadav, Adv.
Mr. Devi Venkata Srikar Pagadala, AOR Mr. Kapil Madan, Adv.
Mr. Saurabh Gauba, Adv.
Mr. Karan Verma, AOR Ms. Rohini Prasad, AOR Mr. Kedar Nath Tripathy, AOR Mr. Aditya Narayan Tripathy, Adv.
Mr. Bhupender Pratap Singh, Adv. Dr. Sushil Balwada, AOR Mr. Nandlal Kumar Mishra, Adv. Mr. Vikrant Badesra, Adv.
Mr. Kamal Mohan Gupta, AOR Ms. Mehraj Hakim Ali, Adv.
43Ms. Urvi Gupta, Adv.
Mr. Umang Tripathi, Adv.
Mr. Saket Sikri, Adv.
Ms. Ekta Kalra Sikri, Adv.
Mr. Vikalp Mudgal, AOR Mr. Ajaypal Singh Kullar, Adv. Mr. Kshitij Mudgal, Adv.
Mr. Ansh Mittal, Adv.
Mr. Prakhar Khanna, Adv.
Mr. S. D. Mishra, Adv.
Mr. K.B. Upadhyay, Adv.
Mr. S.N. Tripathi, Adv.
Mr. Raja Ram Tripathi, Adv.
Ms. Mariya, Adv.
Ms. Pinki Tiwari, Adv.
Mr. Maruti Nandan, Adv.
Mr. Pushkar Anand, AOR Ms. Poornima Singh, AOR Mr. Aditya Kumar Yadav, Adv.
Mr. Shashwat Anand, AOR Mr. Mareesh Pravir Sahay, AOR Mr. Manoj Kumar Srivastava, AOR Mr. .akshans Harsh, Adv.
Mr. Vivek Jain, Adv.
Ms. Astha Tiwary, Adv.
Mr. Md. Ali, AOR Ms. Amrita Kumari, AOR Mr. Pushpinder Singh , AOR Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
Mr. Digant Mishra, Adv.
Mr. Abhinav Deswal, Adv.
Mr. Anshul Rajora, Adv.
M/s. Lambat & Legiteam, AOR Mr. Ajay Marwah, AOR Mr. Sanjay Shukla, Adv.
Mr. Swaroopanada Mishra, Adv. Mr. Mrigank Bhardwaj, Adv.
Ms. Dhriti Sharma, Adv.
Mr. Rahul Kumar, Adv.
Mr. Abhishek Singh, Adv.
Ms. Kiran Choubey, Adv.
44Mr. Vikas Kumar, Adv.
Mr. Anil Kumar, AOR Mr. Gaurav Goel, AOR Ms. Rashmi Malhotra, AOR Mr. Arvind Gupta, AOR Mr. Manokul Chandra, Adv.
Mr. Kanav Bhardwaj, Adv.
Mr. Gaurav Ghosh, Adv.
Mr. M. P. Srivignesh, AOR Mr. Shaunak Dutta, Adv.
Ms. Divya Tomar, Adv.
Mr. Digvejender Sharma, Adv.
Mr. Sunando Raha, Adv.
Mr. Deepak Rikhari, Adv.
Mr. Kunal Malik, AOR Mr. Manish Awasthi, Adv.
Mr. Piyush Malik, Adv.
Mr. Jatin Sapra, Adv.
Mr. Vikrant Dhama, Adv.
Mr. Arvind Nayyar, Sr. Adv.
Mr. B. Shravanth Shanker, AOR Ms. Prerna Robin, Adv.
Mr. B. Yeshwanth Raj, Adv.
Mr. Niranjan Reddy, Sr. Adv. Mr. Milanka Chaudhury, Adv. Ms. Swet Shikha, Adv.
Ms. Amishi, Adv.
Mr. Syed Jafar Alam, AOR Mr. Vishnu Shankar Jain, AOR Ms. Mani Munjal, Adv.
Mr. Shaurya Krishna, Adv.
Mr. Ashish Kumar Dwivedi, Adv. Mr. Parth Yadav, Adv.
Ms. Marbiang Khongwir, Adv. Mr. Saurabh Singh, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Ms. Shivangi Mishra, Adv.
Mr. Prahalad Balaji, Adv.
Ms. Jharna Singh, Adv.
Mr. Parimal Rai, Adv.
Mr. Deepkaran Dalal, AOR IA No.15123/2026 IA No.15125/2026 Mr. Sunil J. Mathews, Adv.
45Ms. Jyoti, Adv.
Ms. Ashtami Khathi, Adv.
Ms. Achint Priya, Adv.
Mr. Rajeev Singh, AOR IA No.247973/2025 IA No.249400/2025 Ms. Reena Gupta, AOR Mr. Archit Upadhyaya, AOR Mr. Vaibhav Shahi, Adv.
Mr. Subham Mishra, Adv.
Mr. Nikhil Kumar, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. In continuation and in deference of our previous orders dated 22.07.2025, 23.09.2025 and 20.01.2026, Mr. Rajiv Jain, learned Amicus Curiae has submitted a brief Note No.5 dated 04.02.2026. It is pointed out that in terms of our previous order dated 20.01.2026, liberty was granted to the writ petitioners/applicants in the IAs/intervenors and all other stakeholders to furnish the requisite information to the learned Amicus Curiae with respect to the date of disbursement of loan, installments paid, the status of the project etc. A format for furnishing such information was also incorporated in the order dated 20.01.2026.
2. In response thereto, out of a total 216 Special Leave Petitions pertaining to 1192 petitioners, only 534 of them have furnished information in the prescribed format.
3. As regard to the liberty granted to the banks/financial institutions to submit their claim for deletion of their names or de-tagging on the premise that they have not lodged any subvention scheme, only two banks/HFCs have approached the learned Amicus Curiae. Two financial institutions, namely, L&T Finance Limited 46 and PNB Housing Finance Limited have also sent mails for their deletion. Central Bank of India, HDFC Bank and ICICI Bank have also submitted their claims, which are yet to be verified by the learned Amicus Curiae, though in the report, he has opined that L&T Finance Limited and PNB Housing Finance Limited apparently relate to subvention matters. Nevertheless, the learned Amicus Curiae may consider the claims of such banks/financial institutions and verify if they are in any way connected to subvention schemes or other fraudulent activities, and he may submit a short note on this point by the next date of hearing.
4. Since most of the writ petitioners/intervenors etc. have furnished information very recently and over 658 petitioners have not come forward, in the interest of justice, we grant one more opportunity for those who have not yet furnished the requisite information, to approach the learned Amicus Curiae and submit their respective claims within a period of two weeks. In case, the petitioners fail to furnish requisite information as per the format prescribed in our order dated 20.01.2026, within the extended period, it is made clear that such cases shall be liable to be dismissed for non-prosecution.
5. Learned Amicus Curiae may examine the claims received so far and may submit a report after collating the information, preferably within three weeks thereafter.
6. We further request the learned Amicus Curiae to highlight in the report the categorical status with respect to the claims of the parties.
7. The CBI has also filed its third interim status report in a 47 sealed envelope, which has been opened in Court and the same has been perused. It is explained that in total, 28 regular cases have been registered out of which, 22 cases pertain to builders’ projects involving home loans under subvention scheme. All these cases have been registered under the Prevention of Corruption Act, 1988 also against unknown officials of financial institutions.
8. The remaining six cases pertain to builders’ projects not involving the subvention scheme. It is further explained that out of aforesaid six cases wherein the 1988 Act is not involved, the CBI has completed the investigation in 3 cases and chargesheets have been filed. Investigation in the remaining 25 regular cases is stated to be presently ongoing. It is further explained that, at present, 25 regular cases are under active investigation and 3 cases wherein chargesheets have been filed have been de-tagged, the details of which are also given in paragraph 7 of the interim report. The CBI has also received soft copies of 44 Special Leave Petitions/ Petitions, scrutiny whereof is presently underway. The affidavit further explains that copies of 45 Special Leave Petitions/Petitions are yet to be received.
9. It is, however, stated by Ms. Aishwarya Bhati, learned ASG that since the learned Amicus Curiae is forwarding the soft copies to the investigating agency along with his opinion, there is no need of overlapping directions for supply of the soft copies in the remaining cases.
10. The CBI is directed to file the next status report on or before the date fixed.
11. List on 11.03.2026.
4812. Meanwhile, the above-stated directions/observations may be complied with.
IA No.247973/2025 and IA No.249400/2025 in SLP (Civil) No. 7649/2023
13. It is stated that during pendency of these matters where most of the interim orders have been issued, a complaint filed under Section 138 of the Negotiable Instruments Act, 1881 by the Bank is being pursued against the applicant/petitioner.
14. Issue notice on IA No.247973/2025 and IA No.249400/2025, returnable on 11.03.2026.
15. Ms. B. Vijayalakshmi Menon, learned AOR accepts notice on behalf of the ICICI Bank.
16. Meanwhile, criminal proceedings re: the complaint filed under Section 138 of the Negotiable Instruments Act shall remain stayed.
IA No.203587/2025, IA No.203724/2025 and IA No.264503/2025 in SLP (Civil) No. 7649/2023
17. Issue notice on IA No.203587/2025, IA No.203724/2025 and IA No.264503/2025, returnable on 11.03.2026.
18. Meanwhile, criminal proceedings re: the complaint filed under Section 138 of the Negotiable Instruments Act shall remain stayed.
Diary No(s). 50528/2024
19. In this transfer petition, let soft copies of the original writ petitions which are pending before the High Court, the transfer whereof is sought to this Court, be supplied to the learned Amicus Curiae to enable him to find out prima facie whether the issue involved in those writ petitions is similar to ones pending consideration before this Court.
49 SLP(C) No. 22576/202420. This Court had passed an order on 29.04.2025, confirmed on 22.07.2025, in terms whereof the builder-cum-developer is obligated to keep one residential unit reserved for the petitioner. It is pointed out that neither the builder-cum-developer has filed any reply nor has entered appearance. Similarly, the above-stated orders are awaiting compliance.
21. Let bailable warrants be issued to secure the presence of Mr. Sanjay Singh, Chairman and Managing Director, Oasis Builders in the sum of Rs.10,000/-. The Commissioner of Police, NOIDA is directed to secure the presence of the above-stated person and produce him before this Court on the next date. In case of any resistance, the bailable warrants shall be deemed to be non-bailable warrants.
SLP(C) No.693/2024 (Item No.17.86)
22. On being mentioned, I.A. Nos.29764/2026 and 34834/2026 are taken on Board.
23. Learned counsel for the applicant(s)/petitioner(s) states that during the pendency of these proceedings, a settlement has taken place with the builder and, consequently, she does not want to press the Special Leave Petition.
24. I.A. Nos.29764/2026 and 34834/2026 are, accordingly, allowed and the Special Leave Petition is dismissed as withdrawn.
SLP(C) No.27483/2023 (Item No.17.85), SLP(C)…D.No.37850/2024 (Item No.17.114), SLP(C)…D.No.41984/2024 (Item No.17.124), SLP(C) ….D.No.8318/2025 (Item No.17.165) and SLP(C)….D.No.8343/2025 (Item No.17.167)
25. Learned counsel for the petitioner(s) states that the dispute 50 has been settled and, he has instructions to withdraw these Special Leave Petitions.
26. The Special Leave Petitions are, accordingly, dismissed as withdrawn.
27. Pending interlocutory application, if any, also stands disposed of.
SLP(C) No. 14481/2024 (Item No.17.98) and W.P.(C) No. 755/2025 (Item No. 17.185)
28. Learned counsel for the petitioner(s) states that the dispute has been settled and, she has instructions to withdraw these Petitions.
29. The Petitions are, accordingly, dismissed as withdrawn.
30. Pending interlocutory application, if any, also stands disposed of.
(NITIN TALREJA) (SATISH KUMAR YADAV) (PREETHI T.C.) AR-cum-PS ADDITIONAL REGISTRAR ASSISTANT REGISTRAR 51