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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(5) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(5)Every such list shall be revised before each election, at least three months before the date on which the term of the marketing committee is due to expire:Provided that the Director may, direct the revision of such list or lists also at any other time before any general election is due.