Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(11)(c) in The Punjab Tenancy Act, 1887

(c)any annual rate chargeable on owners of lands under Section 59 of the Northern India Canal and Drainage Act, 1873;