Section 2(1)(p) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(p)"Tax Board" means Rajasthan Tax Board constituted under the Rajasthan Sales Tax Act, 1994 (Act No. 22 of 1995);

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