Supreme Court - Daily Orders
Dinesh Kumar J. @ Dinesh J, vs National Insurance Co. Ltd And Ors. on 29 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.3 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).27398/2016
(Arising out of impugned final judgment and order dated 13-04-2016
in MFA No. 3242/2015 passed by the High Court Of Karnataka At
Bangalore)
DINESH KUMAR J. @ DINESH J, Petitioner(s)
VERSUS
NATIONAL INSURANCE CO. LTD & ORS. Respondent(s)
Date : 29-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. C.B. Gururaj, Adv.
Mr. K.P. Singh, Adv.
Mr. Amith J., Adv.
Mr. Prakash Ranjan Nayak, Adv. [AOR]
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed tomorrow, the 30th November 2017.
(Subhash Chander) (H.S. Parasher)
AR-cum-PS Assistant Registrar
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.11.29
17:36:50 IST
Reason: