Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(i) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(i)An employee shall not borrow money from or in any way place himself under a pecuniary obligation to another employee of: -