Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3) in The Merchant Shipping (Fire Appliances) Rules, 1969

(3)Potable fire extinguishers provided in compliance with these rules for use in accommodation or service spaces of any ship shall so far as practicable have a uniform method of operation.