Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(x) in Patna University Act, 1976 (x)"Pro-Vice-Chancellor" means the Pro-Vice-Chancellor of the University; (y) "Deans of student's welfare" means the Dean appointed for that purpose by the University,
