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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(5) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(5)'day' means the period of 24 hours beginning at midnight:Provided that in the case of an employee, whose hours of work extend beyond midnight, day means the period of 24 hours beginning from the hour of commencement of his duty;