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State of Jharkhand - Section

Section 8 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

8.

(a)A candidate must be of sound health, good physique and active habits and free from any physical defect likely to interfere with the efficient performance of the duties of a Sub-Registrar. A candidate who is found after examination by a Medical Board not to satisfy these requirements will not be selected for appointment.
(b)A candidate must satisfy the Public Service Commission that his character is such as to qualify him for employment as Sub-Registrar.