Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(1)(a) in Manipur Rural Local Bodies Ombudsman Act, 2013

(a)investigate into any allegation contained in a complaint or on a reference from State Government, or that has come to the notice of the Ombudsman;