Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Shops and Establishments Act, 1988

20. Children not to work in establishment.

- No child shall be required or allowed to work in any establishment.