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State of Tamilnadu - Section

Section 69 in General Statutes of the Dr. M.G.R. Medical University

69. Statute - Decision on question. - All questions considered at meetings of the Senate shall be decided by a majority of the votes of the members present and voting unless a particular majority is specifically required by the Statutes of the University. The Chairman shall be entitled to vote on any question. If the votes be equally divided, the Chairman shall have a casting vote.