Delhi High Court - Orders
Ag Enviro Infra Projects Pvt. Ltd vs Municipal Corporation Of Delhi on 1 June, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8221/2024 & C.M.Nos.33837-33838/2024
AG ENVIRO INFRA PROJECTS PVT. LTD. ..... Petitioner
Through: Mr.Sushil Dutt Salwan, Sr.Advocate
with Mr.Aditya Garg, Advocate.
versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Through: Mr.Sanjay Vashishtha, standing
counsel for MCD (Through VC).
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.06.2024 After some arguments, learned senior counsel for the petitioner wishes to withdraw the present writ petition. Accordingly, the same is dismissed as withdrawn along with the applications. This Court clarifies that it has not expressed any opinion on the merits of the controversy.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J JUNE 1, 2024 KA This is a digitally signed order.
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