Allahabad High Court
Raziya Khatoon @ Manni And Another vs State Of U.P. And Others on 27 November, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 78 Case :- APPLICATION U/S 482 No. - 11647 of 2010 Applicant :- Raziya Khatoon @ Manni And Another Opposite Party :- State of U.P. and Others Counsel for Applicant :- Vivek Prasad Mathur,Paritosh Kr. Malviya Counsel for Opposite Party :- Govt. Advocate Hon'ble Anil Kumar-IX,J.
List is revised.
None is present for the applicants only learned A.G.A. is present for opposite party no.1.
The application u/s 482 Cr.P.C. is dismissed for non prosecution.
Interim order, if any, is hereby vacated.
A copy of this order be sent to concerned Court below for necessary information.
Order Date :- 27.11.2019 Rahul.