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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(2) in The Rajasthan Municipalities Accounts Rules, 1963

(2)Bills for the other staff shall be prepared and paid by the 7th of the following month and the wage slips shall be issued to such employees for whom the provision exists in the Minimum Wages Act or the rules made thereunder.