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Union of India - Section

Section 67 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

67. Lapse of leave.

- All leave shall lapse on the death of an officer or employee or if he ceases to be in the service of the Bank:Provided that where an officer or employee dies in service, there shall be payable to his legal represent-tatives, sums which would have been payable to the officer or employee as if he has availed of the privilege leave that he had accumulated at the time of his death subject to sub-regulation (4) of regulation 61.Provided further that where a staff retires from the service of the Bank, he shall be eligible to be paid a sum equivalent to the emoluments for the period of privilege leave he had accumulated subject to sub-regulation (4) of regulation 61:Provided also that in respect of the employee where his services are terminated owing to retrenchment, he shall be paid pay and allowances for the period of privilege leave at his credit.