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State of Odisha - Section

Section 61 in Orissa State Financial Corporation (Staff) Regulations, 1975

61. Employees on transfer.

- When an employee is transferred from one post to another, he/she shall during any interval of duty between the date of his/her handing over charge of the old post and the date of his/her taking over charge of the new post, draw the pay and allowances of the old or the new post, whichever are less.