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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2)(e) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(e)A candidate may be nominated by more than one nomination paper but not more than four nomination papers for election in the same office of Ward Member or Sarpanch or Mandal Parishad Territorial Constituency or Zilla Parishad Territorial Constituency.