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State of Odisha - Section

Section 10 in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

10. Date of next increment in the revised pay structure.

- The date of next increment shall be twelve months from the last increment sanctioned. In case where the pay is fixed at the minimum of revised scale of pay, the date of next increment shall be the anniversary of date of coming over to the revised scale of pay.