Delhi High Court - Orders
Moroccanoil Israel Limited Anr vs Modicare Limited on 9 September, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~3 (Single Bench- Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 52/2019
MOROCCANOIL ISRAEL LIMITED ANR. ..... Plaintiff
Represented by: Mr. Pravin Anand, Ms. Prachi
Agarwal, Ms. Ridhie Bajaj, Advs.
versus
MODICARE LIMITED ..... Defendant
Represented by: Ms. Pooja Dood, Adv.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 09.09.2022 I.A. 1471/2019 (u/O XXXIX R 1&2 CPC), I.A. 16720/2019 (u/S 124 of T.M. Act-by defendant)
1. Learned counsel for the plaintiff and defendant will apprise about the clarification sought.
2. At request, renotify on 23rd September, 2022.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SEPTEMBER 9, 2022 'ga' Signature Not Verified Digitally Signed By:ATISH GOEL Signing Date:09.09.2022 17:54:19