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Delhi High Court - Orders

Moroccanoil Israel Limited Anr vs Modicare Limited on 9 September, 2022

Author: Mukta Gupta

Bench: Mukta Gupta

                            $~3 (Single Bench- Original Side)
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     CS(COMM) 52/2019
                                  MOROCCANOIL ISRAEL LIMITED ANR.                 ..... Plaintiff
                                          Represented by: Mr. Pravin Anand, Ms. Prachi
                                                          Agarwal, Ms. Ridhie Bajaj, Advs.
                                                versus

                                  MODICARE LIMITED                                 ..... Defendant
                                          Represented by:         Ms. Pooja Dood, Adv.

                                  CORAM:
                                  HON'BLE MS. JUSTICE MUKTA GUPTA

                                                     ORDER

% 09.09.2022 I.A. 1471/2019 (u/O XXXIX R 1&2 CPC), I.A. 16720/2019 (u/S 124 of T.M. Act-by defendant)

1. Learned counsel for the plaintiff and defendant will apprise about the clarification sought.

2. At request, renotify on 23rd September, 2022.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

SEPTEMBER 9, 2022 'ga' Signature Not Verified Digitally Signed By:ATISH GOEL Signing Date:09.09.2022 17:54:19