Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 8 in THE CONSTITUTION (TWELFTH AMENDMENT) ACT, 1962 8. Goa, Daman and Diu: The territories which immediately before the twentieth day of December, 1961 were comprised in Goa, Daman and Diu.".
