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[Cites 0, Cited by 0] [Section 215(5)] [Section 215] [Entire Act]

State of Gujarat - Subsection

Section 215(5)(a) in The Gujarat Municipalities Act, 1963

(a)knowingly disobeys any order which for the time being is in force in such borough and which has been passed by the municipality in exercise of any power conferred on it under section 214 or under this section; or