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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(e) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(e)the conditions under which candidates shall be admitted to the examinations of the Board and shall be eligible for certificates and diplomas;