Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(a)Application of the intention to bunker is given to the Deputy Conservator well in advance, stating the place, type of bunker oil to be transshipped and the probable beginning time of the bunkering.