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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Bihar - Subsection

Section 48(1) in Bihar Factories Rules, 1950

(1)When any general system of underground sewerage with an assured water supply for any particular locality is provided in a municipality, all latrines and urinals of factory situated in such locality shall, if the factory is situated within 100 feet of an existing sewer, be connected with that sewerage system.