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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(2)The Chairperson, or, if for any reason he is unable to attend any meeting of theAuthority, any other member chosen by the members present at the meeting, shall presideover the meeting.