Madhya Pradesh High Court
Devendra Jain vs Bhanwandas on 12 May, 2016
CRR-2649-2014
(DEVENDRA JAIN Vs BHANWANDAS)
12-05-2016
Shri Abhishek Patel, Advocate for the applicant.
Shri Akhilesh Singh, PL for the respondent/State.
The Section Officer is directed to call for a report regarding the latest status of trial of Criminal Case No.333/2011 pending in the Court of Judl. Magistrate Ist Class, Begumganj.
List the case on dated 12.07.16.
(SUBHASH KAKADE) JUDGE jk.