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Madhya Pradesh High Court

Devendra Jain vs Bhanwandas on 12 May, 2016

                         CRR-2649-2014
                    (DEVENDRA JAIN Vs BHANWANDAS)


12-05-2016

       Shri Abhishek Patel, Advocate for the applicant.
       Shri Akhilesh Singh, PL for the respondent/State.

The Section Officer is directed to call for a report regarding the latest status of trial of Criminal Case No.333/2011 pending in the Court of Judl. Magistrate Ist Class, Begumganj.

List the case on dated 12.07.16.

(SUBHASH KAKADE) JUDGE jk.